Section 38A(4) in The Mumbai Municipal Corporation Act, 1888
(4)Every special committee shall appoint two of their members to be their Chairperson and Deputy Chairperson:Provided that, no member shall, at the same time, be the Chairman of more than oile special committee:Provided further that, the Chairperson aria the Deputy Chairperson on the Women and Child Welfare Committee shall be from amongst the women Councillor members thereof.
