Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act] State of Sikkim - Subsection Section 6(3)(e) in Sikkim Industries Licensing Act, 1982 (e)if the holder of licence has failed to comply with a notice under sub-section (1) requiring him to deliver-up the licence; or