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[Cites 0, Cited by 0] [Section 22(6)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(6)(d) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(d)The Treasury Officer will indicate in the treasury voucher, number and date of the challan and forward the original copy thereof to the Managing Committee for maintaining detailed account, and will submit the consolidated account to the Accountant General (Accounts and Entitlement), Punjab.