Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34C] [Entire Act] State of Kerala - Subsection Section 34C(1) in Kerala General Sales Tax Rules, 1963 (1)The appeal under sub-section (2) of section 28A,shall be in Form No.31B, verified in the manner specified therein and shall be accompanied by a fee of rupees one hundred.