Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 262(10)] [Section 262] [Entire Act] Union of India - Subsection Section 262(10)(a) in The Income Tax Act, 2025 (a)the form, manner and time in which an application may be made for the allotment of Permanent Account Number and the particulars which such application shall contain;