Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(1) in The Tiruppur City Municipal Corporation Act, 2008 (1)The Tiruppur City Municipal Corporation Ordinance, 2007 (Tamil Nadu Ordinance 6 of 2007) is hereby repealed.
