Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Securities And Exchange Board Of India - Section Section 13 in Securities and Exchange Board of India (Underwriters) Regulations, 1993 13. To abide by the Code of Conduct:- Every underwriter shall at all times abide by the Code of Conduct as specified in Schedule III.
