Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(b) in Delhi Co-operative Societies Act, 1972 (b)"committee" means the governing body of a co-operative society, by whatever name called, to which the management of the affairs of the society is entrusted;
