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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Karnataka - Subsection

Section 43(1) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(1)There shall be a Centre For Training, Publications and Supervision consisting of the following members, namely:-
(i)The Vice-Chancellor-Chairperson;
(ii)The Director, Center for Research, Innovation & Evaluation
(iii)Finance officer
(iv)All Heads of Schools and Regional Centers;
(v)Two progressive villagers with specialized knowledge and experience in rural development nominated by the Vice-Chancellor.
(vi)Managing Director, Karnataka State Agricultural Produce Processing and Export Corporation Limited (KAPPEC) Or his nominee, Bangalore;
(vii)Managing Director, Karnataka Renewable Energy Development Ltd.
(viii)Director of Water Supply and Sanitation, Rural Development And Panchayat Raj Department.
(ix)Director, Nirmithi Kendra.
(x)Director State Institute of Rural Development, Mysuru
(xi)Commissioner of Textiles
(xii)Director, Panchayat Raj
(xiii)Representative of Karnataka State Rural Livelihood Promotion Society.
(xiv)One member each from Zilla Panchayat, Taluk Panchayat and Grama Panchayat nominated by the Government of whom one shall be a woman.
(xv)Managing Director, Centre for Handloom Research and Development
(xvi)Managing Director, Karnataka Milk Federation
(xvii)Vice President, Bharatiya Agro Industries Foundation
(xviii)Managing Director, Karnataka Handicrafts Development Corporation
(xix)Chief Executive Officer, Society for Community Participation and Empowerment, Betadur Compound, Malamaddi, Dharwad- 580 007.
(xx)Director, Karnataka Government Training and Tool Room Centre
(xxi)Zonal Project Director, Indian Council for Agricultural Research.
(xxii)Representative, NIRMITI Kendra
(xxiii)Chairmen of all Regional Rural Banks in Karnataka
(xxiv)Managing Director, Fisheries Development Corporation
(xxv)Managing Director, Minority Development Corporation
(xxvi)Managing Director, Women and Child Development Corporation
(xxvii)Managing Director, Dr. Ambedkar Scheduled Caste Development Corporation
(xxviii)Managing Director, Scheduled Tribes Development Corporation
(xxix)Managing Director, DevarajUrs Backward Class Development Corporation
(xxx)Director Food Processing
(xxxi)Representative of Central Food Technology Research Institute, Mysuru
(xxxii)Managing Director, Skill Development Corporation
(xxxiii)One representative each from audio, audio-visual and print media nominated by the Vice Chancellor.
(xxxiv)One Agro Industrialist nominated by the Vice-Chancellor in respect of any meeting for availing the benefit of their specialized knowledge of subjects on the agenda of such meeting;
(xxxv)Director for Training. Publications and Supervision-Member Secretary