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State of West Bengal - Section

Section 431 in The Calcutta Municipal Corporation Act, 1980

431. Stallage, rent, etc. to be published. -

A copy of the table of stallage, rent and fee, if any, chargeable in any municipal market or municipal slaughter-house, and of the regulations made under this Act for the purpose of controlling the use of such market or slaughter-house, printed in such language or languages as the Municipal Commissioner may direct, shall be affixed in some conspicuous place in the market or the slaughterhouse.