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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(b) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(b)the emergency lighting system provided in the main machinery space, the space containing the ship's main electric generating plant, on the navigating bridge and in the chart room;