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State of Madhya Pradesh - Section
Section 34 in The M.P. Licensing Board (Electrical) Regulations, 1960
34. [ Fees. [Substituted by Notification No. 1318-F-1-21-XIII-86, dated 30-3-1990.]
- The following fees are prescribed to be levied under these regulations :-| 1. | Application for admission to examination including grant ofcompetency certificate and permit. | Rs. 40.00 for each subject mining or non-mining |
| 2. | Application for exemption from examination including grant ofcompetency certificate and permit. | Rs. 30.00 for each subject mining or non-mining |
| 3. | Issue of duplicate copy of certificate of competency, orpermit. | Rs. 20.00 |
| 1. | Application for admission to examination including grant ofcertificate and permit- | |
| (a) for each of the Class II, III, and IV | Rs. 20.00 | |
| (b) for Class V | Rs. 30.00 | |
| (c) for Class I | Rs. 30.00 | |
| 2. | Application for exemption from examination for each class,including grant of certificate and permit | Rs. 10.00 |
| 3. | Grant of duplicate copy of certificate or permit. | Rs. 10.00 |
| 1. | Issue of new licence- | |
| (a) For A Class | Rs. 400.00 | |
| (b) For B Class | Rs. 200.00 | |
| 2. | Change of licence to higher class | Rs. 200.00 |
| 3. | Issue of duplicate licence- | |
| (a) A Class | Rs. 100.00 | |
| (b) B Class | Rs. 50.00 | |
| 4. | Renewal fee tor each three years or part thereof ifapplication duly completed is submitted- | |
| (a) Atleast one month before expiry- | ||
| (1) A Class | Rs. 100.00 | |
| (2) B Class | Rs. 50.00 | |
| (b) Before one month after expiry- | ||
| (i) A Class | Rs. 160.00 | |
| (ii) B Class | Rs. 80.00 | |
| (c) After one month after expiry- | ||
| (i) A Class | Rs. 240.00 | |
| (ii) B Class | Rs. 120.00 | |
| (d) Temporary licence under Regulation 26-A for six months orpart thereof- | ||
| (i) Under Regulation 26-A (1) | Rs. 1000.00 | |
| (ii) under Regulation 26-A (2) | Rs. 100.00 |