Section 40 in Haryana Municipal (Regulation of Slaughter Houses) Bye-laws, 1977
40.
(1)The Superintendent shall have his own knives, wipes and instruments for examining carcass and parts and organs thereof.(2)The knives and other instruments that have been used for cutting or examining any diseased organ, gland or tissue shall not again be used for any purpose, until they have been properly disinfected.
