Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19 in The Consumer Protection (Amendment) Act, 2002 19. Amendment of section 21.- In section 21 of the principal Act, in clause (a), in sub- clause (i), for the words" rupees twenty lakhs", the words" rupees one crore" shall be substituted.
