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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

(3)The President of the Broadcasting Council shall be a whole-time Member and every other Member shall be a part-time Member and the President or the part-time Member shall hold office as such for a term of three years from the date on which he enters upon his office.