Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8B(1)] [Section 8B] [Entire Act] Union of India - Subsection Section 8B(1)(a) in Employees Provident Funds Miscellaneous Provisions Act, 1952 (a)attachment and sale of the movable or immovable property of the establishment or, as the case may be, the employer;