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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(1)(a) in Jammu and Kashmir Registration of Births and Deaths Rules, 1975

(a)if the register is in his possession, forthwith enter the name in the register on payment of a late fee of rupees two.