Calcutta High Court
M/S. Murarka Cables & Conductors Ltd vs Rural Electrification Board (Reb) on 6 January, 2015
Author: Soumen Sen
Bench: Soumen Sen
EC 558 of 2013
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
M/S. MURARKA CABLES & CONDUCTORS LTD.
Versus
RURAL ELECTRIFICATION BOARD (REB)
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 6th January, 2015.
Mr. Aritra Basu,Advocate appears.
The Court : - In view of the letter issued by Sonali Bank Ltd. on December 5, 2014 that no account in the name of Rural Electrification Board (REB) is being maintained with Sonali Bank Ltd., no further order could be passed in this execution application. This execution application, accordingly, stands dismissed with liberty to apply before the appropriate Court having jurisdiction.
(SOUMEN SEN, J.) S.Chandra