Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 47 in The Orissa Port Trust Act, 1962 47. Budget Estimate. - The Chairman shall at a special meeting to be hold on or before the 20th day of December every year lay before the Board an estimate of the income and expenditure of the Board for the next financial year.
