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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(4) in Indian Medicine Central Council (Election) Rules, 1975

(4)[ The issues relating to the eligibility of the members of the faculty or Department (by whatever name called), of the Ayurveda, Siddha and Unani Systems of Medicines the Universities shall be decided by the University concerned as per its bylaws and Statutes.] [Inserted by G.S.R. 372(E) dated 18-05-2012]