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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(vi) in The Rajasthan State Aid to Industries (Guaranteeing of Cash Credit and other Credit Facilities) Rules, 1965

(vi)No guarantee under these rules shall be given for loans exceeding Rs. 1,00,000/- in any individual case, though any such guarantee can be give for loans up to Rs. 10,00,000/- in exceptional cases by the Finance Department;