Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act] State of Bihar - Subsection Section 63(2)(t) in Bihar Fire Service Act, 2014 (t)giving rewards to persons who have given notice of fires and to those who have rendered effective service to the Fire Service on the occasion of fires;