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[Cites 0, Cited by 0] [Section 6(15)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(15)(iii) in Tamil Nadu Fire Service Rules, 1990

(iii)thorough cleaning of the undercarriage with the help of kerosene oil and by scrapping the stickily, oily coating of the undercarriage after washing of the undercarriage is done;