Allahabad High Court
Raj Kumar Mehrotra (Branch Accountan ... vs Nawal Kishore,Managing ... on 6 August, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- CONTEMPT No. - 1152 of 2010 Petitioner :- Raj Kumar Mehrotra (Branch Accountan (Retired) Respondent :- Nawal Kishore,Managing Director,U.P.Sahkari,Gram Vikas Bank Petitioner Counsel :- Piyush Asthana Hon'ble Shri Narayan Shukla,J.
Mr.Sanjay Kumar, learned Advocate files short counter affidavit on behalf of opposite party through which he has filed the compliance report, upon perusal of which I am satisfied with the action of the opposite party, accordingly I hereby dismiss the contempt petition and discharge the notice issued to the opposite party.
Order Date :- 6.8.2010 Banswar