Supreme Court - Daily Orders
The State Of Madhya Pradesh vs Vallabhbhai on 12 March, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.21 COURT NO.4 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).3143/2018
(Arising out of impugned final judgment and order dated 19-05-2017
in WA No. 157/2016 passed by the High Court of M.P. at Indore)
THE STATE OF MADHYA PRADESH & ORS. Petitioner(s)
VERSUS
VALLABHBHAI & ORS. Respondent(s)
(WITH I.R. and IA No.30677/2018-CONDONATION OF DELAY IN FILING and
IA No.30678/2018-EXEMPTION FROM FILING O.T.)
Date : 12-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Mishra Saurabh, AAG
Mr. Arjun Garg, AOR
Mr. Ankit Kr. Lal, Adv.
For Respondent(s) (As per appearance slip)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2018.03.12 17:33:52 IST Reason: