Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Sikh Gurdwaras Board (Co-optation of Members) Rules, 1926 5. If only one member is nominated he shall be deemed to be elected and shall be declared by the Deputy Commissioner to be the Chairman of the meeting.
