Madhya Pradesh High Court
Sawan vs The State Of Madhya Pradesh on 11 June, 2021
Author: Virender Singh
Bench: Virender Singh
1 MCRC-27630-2021 The High Court Of Madhya Pradesh MCRC-27630-2021 (SAWAN Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 11-06-2021 Heard through Video Conferencing. Parties through their counsel. Shri N.S.Solanki, learned Panel Lawyer for the State informed that the case diary is not available.
List after a week.
(VIRENDER SINGH) JUDGE anand Signature Not Verified SAN Digitally signed by ANAND KRISHNA SEN Date: 2021.06.14 14:16:58 IST