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Jammu & Kashmir High Court - Srinagar Bench

State Of Jk And Others vs M/S Wpil Ltd on 2 September, 2020

Author: Ali Mohammad Magrey

Bench: Ali Mohammad Magrey

                 IN THE HIGH COURT OF JAMMU AND KASHMIR
                               AT SRINAGAR
    S. No.226

   Through V.C

                                          AA No.4/2015

State of JK and others
                                                                      ....Petitioner(s)
                     Through       None

                                              V/S
M/s WPIL Ltd.
                                                                    .... Respondent(s)
                         Through    None

CORAM:
        Hon'ble Mr. Justice Ali Mohammad Magrey, Judge

                                            ORDER

There is no representation on behalf of the parties.

Adjourned.

List on 17.09.2020.

(Ali Mohammad Magrey) Judge SRINAGAR 02.09.2020 Gh. Nabi Secy