Jammu & Kashmir High Court - Srinagar Bench
State Of Jk And Others vs M/S Wpil Ltd on 2 September, 2020
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
S. No.226
Through V.C
AA No.4/2015
State of JK and others
....Petitioner(s)
Through None
V/S
M/s WPIL Ltd.
.... Respondent(s)
Through None
CORAM:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge
ORDER
There is no representation on behalf of the parties.
Adjourned.
List on 17.09.2020.
(Ali Mohammad Magrey) Judge SRINAGAR 02.09.2020 Gh. Nabi Secy