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[Cites 0, Cited by 0] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(3) in The Copyright Rules, 2013

(3)I do hereby relinquish my rights in the said work to the extent specified in the said statement:StatementDescription of the work:
(a)Class of the work (Literary, Dramatic, Musical, Artistic, Cinematograph Film, Sound Recording).
(b)Title of the work, if any;
(c)Full name, address and nationality of the author;
(d)Language of the work, if any;
(e)Name, address and nationality of the publisher, if any;
(f)Year of first publication, if any;
(g)Country of first publication, if any;
(h)If the copyright in the work is registered under section 45, the Registration member, if known.