Bombay High Court
Adiwasi Deomogra Education Societys ... vs Ramesh Jairam Patil And Others on 28 June, 2022
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
928.WP.5970.22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.5970 OF 2022
ADIWASI DEOMOGRA EDUCATION SOCIETYS THROUGH ITS CHAIRMAN
RAJENDRAKUMAR KRUSHNARAO GAVIT
VERSUS
RAMESH JAIRAM PATIL AND OTHERS
...
Advocate for Petitioner : Mr. Abhinay D. Khot
Advocate for Respondent Nos.1 and 2 : Mr. Rahul M. Jade
...
CORAM : MANGESH S. PATIL, J.
DATE : 28.06.2022 PER COURT :
The learned advocate for the respondent Nos.1 and 2 who appears on a caveat, seeks short accommodation. Stand over to 07.07.2022.
(MANGESH S. PATIL, J.) habeeb 1/1 ::: Uploaded on - 29/06/2022 ::: Downloaded on - 30/06/2022 05:45:15 :::