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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(iii) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(iii)[20%] of the items (i) and (ii), to cover administrative and establishment charges; and