Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 52 in Arunachal Pradesh Money Lending (Regulation) Act, 2018 52. Power of State Government to delegate its powers. - The State Government may, by notification in the Official Gazette, delegate to any officer any of the powers conferred on it by or under this Act.
