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Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Unknown on 22 December, 2025

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                   MAIN CASE No:W.P.No.30895 of 2025
                              PROCEEDING SHEET

 Sl.     DATE                                                                     Office
                                             ORDER

No Note

2. 22.12.2025 GRKP, J Heard Sri Ghanta Sridhar, learned Counsel for the Writ Petitioner and Sri Abdul Rasheed, learned Assistant Government Pleader for Transport.

2. Sri Abdul Rasheed, learned Assistant Government Pleader for Transport, is directed to prepare a checklist for the benefit of the Bus Operators with reference to the relevant Rules and Regulations. He shall also submit a separate document noting down all the Rules and Regulations applicable to Sleeper Coaches as Part-A and the Rules and Regulations which generally apply to all Contract Carriages as Part-B.

3. Interim Order granted earlier shall continue till the next listing.

4. Tag this Writ Petition along with W.P.No.33141 of 2025 and list on 06.01.2026 among the first five items.

__________ GRKP, J DSV 2