Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 251 in The Navy (Pay And Allowances) Regulations, 1966 251. [ Eligibility. [Substitued by S.R.O. 19(E),d ated 23rd October, 1986] - Advance for the purchase of bicycles maybe granted to all continuous service sailors.]
