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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1)(vi) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(vi)two members by the governing bodies of colleges affiliated to the University in the manner specified in the Statues ;