Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Odisha - Subsection Section 46(5) in The Orissa Veterinary Practitioners Rules, 1976 (5)The Council shall consider the application and may, if it thinks fit adjourn the consideration of it to a future date or require further evidence or explanation from the applicants.
