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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(1)(e) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979

(e)inspect any books or other documents relating to the manufacture, processing or sale of cattle feed or poultry feed;