Madras High Court
G.D.Vaithyalingam vs Mrs.Usha on 19 September, 2023
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
1 CONT.P.(MD)NO.533 OF 2018
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 19.09.2023
CORAM
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
CONT.P.(MD)Nos.533, 771, 1500 to 1508 of 2018 IN
W.P.(MD)Nos.10963 and 10964 of 2014 & 2010 to 2013 of
2015 & 20049 to 20053 of 2014 AND
SUB A(MD)Nos.211 to 218 of 2018
CONT.P(MD)No.533 of 2018
G.D.Vaithyalingam ... Petitioner / Petitioner
Vs.
1. Mrs.Usha,
Assistant Commissioner,
(Urban Land Ceiling), Tirunelveli,
Presently Office shifted to
O/o.The Assistant Commissioner,
Urban Land Tax, Madurai.
2. Kanagaraj,
Tahsildar,
Palayamkottai Taluk,
Tiruneveli.
(R-2 is substituted vide order
dated 13.03.2019) ... Respondents
Prayer: Contempt petition filed under under Section
11 of the Contempt of Court Act 1971, to punish the
contemnor / 2nd respondent under the Contempt of Court Act
for passing orders in ROC.No.B7/1417/2016 dated 05.10.2017
in violation of the order of this Court dated 18.07.2014 in W.P.
(MD)No.10963 of 2014 and for non-compliance of the
direction to change the patta in the petitioner's name.
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2 CONT.P.(MD)NO.533 OF 2018
CONT.P(MD)No.771 of 2018
K.Gowri
Rep. Through her
Power of Attorney Agent
G.D.Vaithyalingam ... Petitioner / Petitioner
Vs.
1. Mrs.Usha,
Assistant Commissioner,
(Urban Land Ceiling), Tirunelveli,
Presently Office shifted to
O/o.The Assistant Commissioner,
Urban Land Tax, Madurai.
2. Kanagaraj,
Tahsildar,
Palayamkottai Taluk,
Tiruneveli.
(R-2 is substituted vide order
dated 13.03.2019) ... Respondents
Prayer: Contempt petition filed under under Section
11 of the Contempt of Court Act 1971, to punish the
contemnor / 2nd respondent under the Contempt of Court Act
for passing orders in ROC.No.B7/1417/2016 dated 05.10.2017
in violation of the order of this Court dated 18.07.2014 in W.P.
(MD)No.10963 of 2014 and for non-compliance of the
direction to change the patta in the petitioner's name.
CONT.P(MD)No.1500 of 2018
S.Muthiah
Rep. through his
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3 CONT.P.(MD)NO.533 OF 2018
Power of Attorney Agent
K.Ravisankar ... Petitioner / Petitioner
Vs.
1. Mrs.Usha,
Assistant Commissioner,
(Urban Land Ceiling), Tirunelveli,
Presently Office shifted to
O/o.The Assistant Commissioner,
Urban Land Tax, Madurai.
2. M.Thangaraj,
Tahsildar,
Palayamkottai Taluk,
Tiruneveli. ... Respondents
Prayer: Contempt petition filed under under Section
11 of the Contempt of Court Act 1971, to punish the
contemnor / 2nd respondent for willful disobedience by not
complying with the direction of this Court dated 10.07.2017
passed in W.P.(MD)No.2010 of 2015 to change the patta in the
petitioner's name.
CONT.P(MD)No.1501 of 2018
S.Krishnan
Rep. through his
Power of Attorney Agent
K.Ravisankar ... Petitioner / Petitioner
Vs.
1. Mrs.Usha,
Assistant Commissioner,
(Urban Land Ceiling), Tirunelveli,
Presently Office shifted to
O/o.The Assistant Commissioner,
Urban Land Tax, Madurai.
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4 CONT.P.(MD)NO.533 OF 2018
2. M.Thangaraj,
Tahsildar,
Palayamkottai Taluk,
Tiruneveli. ... Respondents
Prayer: Contempt petition filed under under Section
11 of the Contempt of Court Act 1971, to punish the
contemnor / 2nd respondent for willful disobedience by not
complying with the direction of this Court dated 10.07.2017
passed in W.P.(MD)No.2011 of 2015 to change the patta in the
petitioner's name.
CONT.P(MD)No.1502 of 2018
S.Ramasamy
Rep. through his
Power of Attorney Agent
K.Ravisankar ... Petitioner / Petitioner
Vs.
1. Mrs.Usha,
Assistant Commissioner,
(Urban Land Ceiling), Tirunelveli,
Presently Office shifted to
O/o.The Assistant Commissioner,
Urban Land Tax, Madurai.
2. M.Thangaraj,
Tahsildar,
Palayamkottai Taluk,
Tiruneveli. ... Respondents
Prayer: Contempt petition filed under under Section
11 of the Contempt of Court Act 1971, to punish the
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5 CONT.P.(MD)NO.533 OF 2018
contemnor / 2nd respondent for willful disobedience by not
complying with the direction of this Court dated 10.07.2017
passed in W.P.(MD)No.2012 of 2015 to change the patta in the
petitioner's name.
CONT.P(MD)No.1503 of 2018
1. V.Palaikumar
2. V.C.Lakshmanakumar
Rep. through his
Power of Attorney Agent
K.Ravisankar ... Petitioner / Petitioner
Vs.
1. Mrs.Usha,
Assistant Commissioner,
(Urban Land Ceiling), Tirunelveli,
Presently Office shifted to
O/o.The Assistant Commissioner,
Urban Land Tax, Madurai.
2. M.Thangaraj,
Tahsildar,
Palayamkottai Taluk,
Tiruneveli. ... Respondents
Prayer: Contempt petition filed under under Section
11 of the Contempt of Court Act 1971, to punish the
contemnor / 2nd respondent for willful disobedience by not
complying with the direction of this Court dated 10.07.2017
passed in W.P.(MD)No.2013 of 2015 to change the patta in the
petitioner's name.
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6 CONT.P.(MD)NO.533 OF 2018
CONT.P(MD)No.1504 of 2018
1. M.Parvathy
2. M.Sankari ... Petitioners / Petitioners
Vs.
1. Mrs.Usha,
Assistant Commissioner,
(Urban Land Ceiling), Tirunelveli,
Presently Office shifted to
O/o.The Assistant Commissioner,
Urban Land Tax, Madurai.
2. M.Thangaraj,
Tahsildar,
Palayamkottai Taluk,
Tiruneveli. ... Respondents
Prayer: Contempt petition filed under under Section
11 of the Contempt of Court Act 1971, to punish the
contemnor / 2nd respondent for willful disobedience by not
complying with the direction of this Court dated 10.07.2017
passed in W.P.(MD)No.20049 of 2014 to change the patta in
the petitioner's name.
CONT.P(MD)No.1505 of 2018
S.Murugan
Rep. through his
Power of Attorney Agent
G.Selvaraj ... Petitioner / Petitioner
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7 CONT.P.(MD)NO.533 OF 2018
Vs.
1. Mrs.Usha,
Assistant Commissioner,
(Urban Land Ceiling), Tirunelveli,
Presently Office shifted to
O/o.The Assistant Commissioner,
Urban Land Tax, Madurai.
2. M.Thangaraj,
Tahsildar,
Palayamkottai Taluk,
Tiruneveli. ... Respondents
Prayer: Contempt petition filed under under Section
11 of the Contempt of Court Act 1971, to punish the
contemnor / 2nd respondent for willful disobedience by not
complying with the direction of this Court dated 10.07.2017
passed in W.P.(MD)No.20050 of 2014 to change the patta in
the petitioner's name.
CONT.P(MD)No.1506 of 2018
S.Balasubramanian
Rep. through his
Power of Attorney Agent
K.Ravisankar ... Petitioner / Petitioner
Vs.
1. Mrs.Usha,
Assistant Commissioner,
(Urban Land Ceiling), Tirunelveli,
Presently Office shifted to
O/o.The Assistant Commissioner,
Urban Land Tax, Madurai.
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8 CONT.P.(MD)NO.533 OF 2018
2. M.Thangaraj,
Tahsildar,
Palayamkottai Taluk,
Tiruneveli. ... Respondents
Prayer: Contempt petition filed under under Section
11 of the Contempt of Court Act 1971, to punish the
contemnor / 2nd respondent for willful disobedience by not
complying with the direction of this Court dated 10.07.2017
passed in W.P.(MD)No.20051 of 2014 to change the patta in
the petitioner's name.
CONT.P(MD)No.1507 of 2018
N.Ulaganathan
Rep. through his
Power of Attorney Agent
K.Ravisankar ... Petitioner / Petitioner
Vs.
1. Mrs.Usha,
Assistant Commissioner,
(Urban Land Ceiling), Tirunelveli,
Presently Office shifted to
O/o.The Assistant Commissioner,
Urban Land Tax, Madurai.
2. M.Thangaraj,
Tahsildar,
Palayamkottai Taluk,
Tiruneveli. ... Respondents
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9 CONT.P.(MD)NO.533 OF 2018
Prayer: Contempt petition filed under under Section
11 of the Contempt of Court Act 1971, to punish the
contemnor / 2nd respondent for willful disobedience by not
complying with the direction of this Court dated 10.07.2017
passed in W.P.(MD)No.20052 of 2014 to change the patta in
the petitioner's name.
CONT.P(MD)No.1508 of 2018
L.Kathiresan,
Rep. through his
Power of Attorney Agent
K.Ravisankar ... Petitioner / Petitioner
Vs.
1. Mrs.Usha,
Assistant Commissioner,
(Urban Land Ceiling), Tirunelveli,
Presently Office shifted to
O/o.The Assistant Commissioner,
Urban Land Tax, Madurai.
2. M.Thangaraj,
Tahsildar,
Palayamkottai Taluk,
Tiruneveli. ... Contemnors / Respondents
Prayer: Contempt petition filed under under Section
11 of the Contempt of Court Act 1971, to punish the
contemnor / 2nd respondent for willful disobedience by not
complying with the direction of this Court dated 10.07.2017
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10 CONT.P.(MD)NO.533 OF 2018
passed in W.P.(MD)No.20053 of 2014 to change the patta in
the petitioner's name.
(in all W.Ps.)
For Petitioner : Mr.H.Arumugam
For Respondents: Mr.N.GA.Nataraj,
Government Advocate.
***
ORDER
It is reported that the order passed by this Court has been complied with. G.O.(Ms).No.478 Revenue & Disaster Management Department, Urban Land Ceiling Wing, ULC-I(1) Section dated 12.09.2023 has been issued. The learned Government Advocate informs the Court that the jurisdictional Tahsildar has also issued patta.
2. Recording the said subsequent development, these contempt petitions are closed.
19.09.2023
NCS : Yes / No
Index : Yes / No
Internet : Yes/ No
PMU
https://www.mhc.tn.gov.in/judis 10/12 11 CONT.P.(MD)NO.533 OF 2018 To:
1. The Assistant Commissioner, (Urban Land Ceiling), Tirunelveli, Presently Office shifted to O/o.The Assistant Commissioner, Urban Land Tax, Madurai.
2. Kanagaraj, Tahsildar, Palayamkottai Taluk, Tiruneveli.
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