Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Kerala - Subsection

Section 91(1)(e) in Kerala Cooperative Societies Act, 1969

(e)to organize training programmes for the employees of the societies and for the members of the committee and to ensure their participation in such programmes.]