Supreme Court - Daily Orders
Ozone Projects Private Limited vs Haresh Bathija on 9 December, 2024
ITEM NO.121 REGISTRAR COURT SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Miscellaneous Application No. 1472/2024 in MA 1353/2022 in C.A.
No. 5656/2021
OZONE PROJECTS PRIVATE LIMITED Petitioner(s)
VERSUS
HARESH BATHIJA & ANR. Respondent(s)
(For FDR Renewal )
Date : 09-12-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. Anish R. Shah, AOR
For Respondent(s)
Mr. Prateek K Chadha, AOR
UPON hearing the counsel the Court made the following
O R D E R
F.D.R. be renewed for a further period of one year from the due date of its maturity.
H. SHASHIDHARA SHETTY Registrar rd Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2024.12.10 11:42:17 IST Reason: