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[Cites 0, Cited by 0] [Section 1137] [Entire Act]

Bengal Presidency - Subsection

Section 1137(b) in Police Regulations, Bengal , 1943

(b)Only one cheque book of each sort shall be in use at a time, and all payments and receipts of every description, whether pay, contingencies, travelling allowance, remittances from other districts, etc., shall be made by cheques numbered consecutively, the first cheque in each month being No. "1".