Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of Haryana - Subsection

Section 114(1)(a) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(a)at a distance of less than 90 feet from a dwelling house or any other building used for human habitation or for work or recreation or within a public thoroughfare;