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State of Odisha - Section

Section 76 in Orissa Municipal Rules, 1953

76.

The Chairman shall present the budget estimates before the Council on or before the 1st February in the year immediately preceding that for which they are framed and a copy of the budget estimates as passed by the Council shall be submitted to the Government through the District Magistrate and the Board of Revenue in the case of the budget estimate relating to the General Fund of the council and through the Director of Public Instruction in the case of the budget estimate relating to the Primary Education Fund on or before the 10th March.