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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(1)(b) in Sanskrit College and University, West Bengal Act, 2015

(b)Representatives of Departments and Teachers-
(vii)two Deans of the Faculty Councils;
(viii)three Heads of Departments by rotation for one year in alphabetical order of the Department to be selected by the Vice-Chancellor;
(ix)two teachers from each Faculty Council for Post-graduate and Undergraduate Studies of whom atleast one shall be a Professor and they shall be elected by the teachers of concerned Faculty Council from amongst themselves in the manner as may be provided by Statutes;