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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(1)(f) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(f)if by reason of a leakage in the service pipe or fittings, damage is caused to a public street and immediate prevention is necessary;