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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(d) in The Merchant Shipping (Prevention of Pollution by Garbage From Ships) Rules, 2009

(d)the Red Sea area means the Red Sea proper including the Gulfs of Suez and Aqaba bounded at the south by the rhumb line between Ras si Ane (12°28.5' N, 43°19.6'E) and Husn Murad (12°408.4' N, 43°30.2 E);