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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in Tamil University Act, 1982

(2)Nothing in sub-section (1) shall have application in respect of -
(i)ex-officio members referred to in section 18(a), Class I but not including members of the Syndicate who are not otherwise members of the Senate referred to in item (9); and
(ii)ex-officio members referred to in section 21 (b), Class I.