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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(5) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(5)The term of office of the members of the Board of Studies other than the student specified in clause (vi) of sub- section (2) shall be three years and that of the student member specified in the said clause (vi) shall be period expiring on the expiry of the academic year in which he is appointed.