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[Cites 0, Cited by 1] [Section 59] [Entire Act]

State of Uttarakhand - Subsection

Section 59(2) in Uttarakhand Panchayati Raj Act, 2016

(2)Subject to the superintendence, direction and control of the State Election Commission, the State Election Commissioner shall supervise and perform all functions relating to the conduct of the election of Pramukh, Up Pramukh and Members.