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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Karnataka - Subsection

Section 76(2)(b) in Hindu Religious Institutions and Charitable Endowments Act, 1997

(b)regulation of emoluments, hours of work and conditions of service of Archakas under section 12, and of the temple servants under section 15;